Smt. Shahjahan Begum vs Life Insurance Corporation
2017 Latest Caselaw 7548 ALL

Citation : 2017 Latest Caselaw 7548 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Smt. Shahjahan Begum vs Life Insurance Corporation on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 379 of 2015
 

 
Appellant :- Smt. Shahjahan Begum
 
Respondent :- Life Insurance Corporation
 
Counsel for Appellant :- Deepak Kumar Srivastava
 
Counsel for Respondent :- Arvind Kumar Goswami
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Deepak Kumar Srivastava, learned counsel for the appellant.

List in due course.

Order Date :- 1.12.2017

Gss

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