Anokhey Lal vs Smt. Jasoda Devi (Then Minor) And ...
2017 Latest Caselaw 7546 ALL

Citation : 2017 Latest Caselaw 7546 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Anokhey Lal vs Smt. Jasoda Devi (Then Minor) And ... on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1025 of 2011
 

 
Appellant :- Anokhey Lal
 
Respondent :- Smt. Jasoda Devi (Then Minor) And Others
 
Counsel for Appellant :- Santosh Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List in due course.

Order Date :- 1.12.2017

Gss

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