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Smt. Shakuntla Devi vs Ghaziabad Development ...
2017 Latest Caselaw 7543 ALL

Citation : 2017 Latest Caselaw 7543 ALL
Judgement Date : 1 December, 2017

Allahabad High Court
Smt. Shakuntla Devi vs Ghaziabad Development ... on 1 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 764 of 2013
 

 
Appellant :- Smt. Shakuntla Devi
 
Respondent :- Ghaziabad Development Authority,Ghaziabad And 5 Others
 
Counsel for Appellant :- U.K. Saxena
 
Counsel for Respondent :- Dayaram Yadav,Amit Manohar,Atul Dayal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri U.K. Saxena, learned counsel for the appellant.

List  after two weeks.

Order Date :- 1.12.2017

Gss

 

 

 
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