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Drown Veer Singh vs Ratan Lal (Since Deceased) And 3 ...
2017 Latest Caselaw 7541 ALL

Citation : 2017 Latest Caselaw 7541 ALL
Judgement Date : 1 December, 2017

Allahabad High Court
Drown Veer Singh vs Ratan Lal (Since Deceased) And 3 ... on 1 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 406 of 2016
 

 
Appellant :- Drown Veer Singh
 
Respondent :- Ratan Lal (Since Deceased) And 3 Others
 
Counsel for Appellant :- Vivek Kumar Singh,Bhagwati Prasad Singh
 
Counsel for Respondent :- Brijendra Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the respondent, list after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 1.12.2017

Gss

 

 

 
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