District Judge Sitapur vs Smt. Vimla Gaur And Another
2017 Latest Caselaw 3887 ALL

Citation : 2017 Latest Caselaw 3887 ALL
Judgement Date : 31 August, 2017

Allahabad High Court

District Judge Sitapur vs Smt. Vimla Gaur And Another on 31 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 655 of 2014
 

 
Appellant :- District Judge Sitapur
 
Respondent :- Smt. Vimla Gaur And Another
 
Counsel for Appellant :- Gaurav Mehrotra
 
Counsel for Respondent :- C.S.C.,Illigible
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. List in the next cause list showing the name of Sri Abhay Kumar and Sri Atul Kumar, as counsel for respondent.

Order Date :- 31.8.2017

Pachhere/-

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