Union Of India Through Director ... vs Radhey Shyam Pandey & Another
2017 Latest Caselaw 3886 ALL

Citation : 2017 Latest Caselaw 3886 ALL
Judgement Date : 31 August, 2017

Allahabad High Court

Union Of India Through Director ... vs Radhey Shyam Pandey & Another on 31 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 10 of 2015
 

 
Petitioner :- Union Of India Through Director General Postal Services New
 
Respondent :- Radhey Shyam Pandey & Another
 
Counsel for Petitioner :- Surya Bhan Pandey
 
Counsel for Respondent :- Dharmesh Sinha
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Dharmesh Sinha, learned counsel for respondent has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List on 05.09.2017.

Order Date :- 31.8.2017

Pachhere/-

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