Radha Krishna & Anr. vs State Of U.P. Thru. Secretary ...
2017 Latest Caselaw 3884 ALL

Citation : 2017 Latest Caselaw 3884 ALL
Judgement Date : 31 August, 2017

Allahabad High Court

Radha Krishna & Anr. vs State Of U.P. Thru. Secretary ... on 31 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 199 of 2014
 

 
Appellant :- Radha Krishna & Anr.
 
Respondent :- State Of U.P. Thru. Secretary Education & 8 Others
 
Counsel for Appellant :- A.Z. Siddiqui
 
Counsel for Respondent :- C.S.C.,D.K.S. Chauhan,Illigible
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri D.K.S.Chauhan, learned counsel for respondent has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 31.8.2017

Pachhere/-

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