Citation : 2017 Latest Caselaw 3883 ALL
Judgement Date : 31 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SPECIAL APPEAL DEFECTIVE No. - 418 of 2015 Appellant :- Prakash Narain Pandey Respondent :- Distt. Inspector Of Schools, Pratapgarh & 3 Others Counsel for Appellant :- Alok Kumar Tripathi Counsel for Respondent :- C.S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Alok Kumar Tripathi, learned counsel for appellant has sought adjournment on the ground of his illness.
2. Passed over for the day.
Order Date :- 31.8.2017
Pachhere/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!