Vishwamitra Srivastava vs State Of U.P. Thru. Secretary ...
2017 Latest Caselaw 3882 ALL

Citation : 2017 Latest Caselaw 3882 ALL
Judgement Date : 31 August, 2017

Allahabad High Court

Vishwamitra Srivastava vs State Of U.P. Thru. Secretary ... on 31 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 31 of 2015
 

 
Appellant :- Vishwamitra Srivastava
 
Respondent :- State Of U.P. Thru. Secretary Revenue Deptt. & 2 Others
 
Counsel for Appellant :- Amar Nath Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Amar Nath Dubey, learned counsel for appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 31.8.2017

Pachhere/-

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