Uma Shankar vs State Of U.P.Throu.Secy.To ...
2017 Latest Caselaw 3881 ALL

Citation : 2017 Latest Caselaw 3881 ALL
Judgement Date : 31 August, 2017

Allahabad High Court

Uma Shankar vs State Of U.P.Throu.Secy.To ... on 31 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 173 of 2015
 

 
Appellant :- Uma Shankar
 
Respondent :- State Of U.P.Throu.Secy.To Govt.Local Self Govt.Deptt.& Ors.
 
Counsel for Appellant :- B.K.Yadav
 
Counsel for Respondent :- C.S.C.,Nazim Ali Siddiqui,R.K.Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Steps taken.

2. Office to verify and proceed accordingly.

Order Date :- 31.8.2017

Pachhere/-

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