Rishi Pal Singh vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 3878 ALL

Citation : 2017 Latest Caselaw 3878 ALL
Judgement Date : 31 August, 2017

Allahabad High Court

Rishi Pal Singh vs State Of U.P. And 2 Ors. on 31 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 29651 of 2017
 

 
Petitioner :- Rishi Pal Singh
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Vandeep Nath
 
Counsel for Respondent :- C.S.C.,S.N.Singh
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

On the request of learned counsel for the petitioner put up this case on 07.09.2017 as fresh.

Order Date :- 31.8.2017

Swati

Download the LatestLaws.com Mobile App