Jagdamba Prasad Pandey & Anr. vs State Of U.P.Throu Secy.Basic ...
2017 Latest Caselaw 3877 ALL

Citation : 2017 Latest Caselaw 3877 ALL
Judgement Date : 31 August, 2017

Allahabad High Court

Jagdamba Prasad Pandey & Anr. vs State Of U.P.Throu Secy.Basic ... on 31 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 203 of 2013
 

 
Appellant :- Jagdamba Prasad Pandey & Anr.
 
Respondent :- State Of U.P.Throu Secy.Basic Edu. Govt.Of U.P.Lko.& Ors.
 
Counsel for Appellant :- K.M.Shukla
 
Counsel for Respondent :- C.S.C.,Neeraj Chaurasiya
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri K.M.Shukla, learned counsel for appellant is reported to be on sanctioned leave.

2. List after expiry of aforesaid leave.

Order Date :- 31.8.2017

Pachhere/-

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