State Of ... vs Durlabh Kumar & Anr.
2017 Latest Caselaw 3835 ALL

Citation : 2017 Latest Caselaw 3835 ALL
Judgement Date : 30 August, 2017

Allahabad High Court

State Of ... vs Durlabh Kumar & Anr. on 30 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 7860 of 2017
 

 
Petitioner :- State Of U.P.Through.Prin.Secy.Irrigation Deptt.Lko.& Anr.
 
Respondent :- Durlabh Kumar & Anr.
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. List alongwith Service Bench No. 19319 of 2017.

Order Date :- 30.8.2017

Pachhere/-

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