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U.P.Housing And Development ... vs Suresh Chandra & 2 Ors.
2017 Latest Caselaw 3834 ALL

Citation : 2017 Latest Caselaw 3834 ALL
Judgement Date : 30 August, 2017

Allahabad High Court
U.P.Housing And Development ... vs Suresh Chandra & 2 Ors. on 30 August, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 5623 of 2017
 

 
Petitioner :- U.P.Housing And Development Board Thru.Housing Commissioner
 
Respondent :- Suresh Chandra & 2 Ors.
 
Counsel for Petitioner :- Mahesh Chandra,Ratnesh Chandra
 
Counsel for Respondent :- C.S.C,Umesh Chandra Chaturvedi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Rejoinder affidavit filed today in Court is taken on record.

2. Connect with writ petition no. 1467 of 2017 (S/B).

3. List in the next cause list.

4. Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 30.8.2017

Pachhere/-

 

 

 
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