Syed Mohammad Ali Sabir & Anr. vs The Union Of India ...
2017 Latest Caselaw 3833 ALL

Citation : 2017 Latest Caselaw 3833 ALL
Judgement Date : 30 August, 2017

Allahabad High Court

Syed Mohammad Ali Sabir & Anr. vs The Union Of India ... on 30 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 5451 of 2017
 

 
Petitioner :- Syed Mohammad Ali Sabir & Anr.
 
Respondent :- The Union Of India Thru.Secy.Minisktry Of Railways & 4 Ors.
 
Counsel for Petitioner :- Manish Mathur
 
Counsel for Respondent :- Ranjana Agnihotri
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for petitioner, put up on 05.09.2017. It is made clear that on next date, case shall not be adjourned.

Order Date :- 30.8.2017

Pachhere/-

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