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Hari Narayan Singh vs State Of U.P Thru Prin Secy Home Lko ...
2017 Latest Caselaw 3831 ALL

Citation : 2017 Latest Caselaw 3831 ALL
Judgement Date : 30 August, 2017

Allahabad High Court
Hari Narayan Singh vs State Of U.P Thru Prin Secy Home Lko ... on 30 August, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 14183 of 2017
 

 
Petitioner :- Hari Narayan Singh
 
Respondent :- State Of U.P Thru Prin Secy Home Lko & Ors
 
Counsel for Petitioner :- Sarvesh Kumar Misra,Gyanendra Nath Pandey,Rama Pati Shukla
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri R.P.Shukla, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 30.8.2017

Pachhere/-

 

 

 
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