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M/S Pankaj Hotel Thru' Smt. ... vs Shri Bal Mukund & 15 Others
2017 Latest Caselaw 3829 ALL

Citation : 2017 Latest Caselaw 3829 ALL
Judgement Date : 30 August, 2017

Allahabad High Court
M/S Pankaj Hotel Thru' Smt. ... vs Shri Bal Mukund & 15 Others on 30 August, 2017
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- S.C.C. REVISION No. - 172 of 2017
 

 
Revisionist :- M/S Pankaj Hotel Thru' Smt. Chandrawati Jain & 3 Ors.
 
Opposite Party :- Shri Bal Mukund & 15 Others
 
Counsel for Revisionist :- Kshitij Shailendra,Rama Goel Bansal
 
Counsel for Opposite Party :- Lalit Kumar
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For orders, see order of date passed in S.C.C. Revision No.171 of 2017.

Order Date :- 30.8.2017

V Kumar

 

 

 
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