Madan Kumar vs State Of U.P.
2017 Latest Caselaw 3824 ALL

Citation : 2017 Latest Caselaw 3824 ALL
Judgement Date : 30 August, 2017

Allahabad High Court

Madan Kumar vs State Of U.P. on 30 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 3988 of 2017
 

 
Applicant :- Madan Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Meenakshi Singh Parihar,Amit Singh
 
Counsel for Opposite Party :- Govt. Advocate,Arjun Singh
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri M.S.Parihar, learned counsel for the applicant and Sri U.C.Yadav, learned AGA for the State are present.

On the request of Sri M.S.Parihar, Put up/list this case on 1.9.2017.

Order Date :- 30.8.2017

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