Anand Mishra And 8 Others vs State Of U.P. And 3 Others
2017 Latest Caselaw 3804 ALL

Citation : 2017 Latest Caselaw 3804 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Anand Mishra And 8 Others vs State Of U.P. And 3 Others on 29 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 39435 of 2017
 

 
Petitioner :- Anand Mishra And 8 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ayush Khanna
 
Counsel for Respondent :- C.S.C.,Vimlesh Kumar Rai
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Mr. Ayush Khanna, learned counsel for the petitioner states that the facts of this case are identical to the facts involved in Writ-A No.37143 of 2017 (Ajit Singh Patel And 10 Others vs. State Of U.P. And 3 Others).

Put up this case as fresh alongwith record of Writ-A No.37143 of 2017 (Ajit Singh Patel And 10 Others vs. State Of U.P. And 3 Others ).

Order Date :- 29.8.2017

Swati

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