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Fasiha Begam vs D.I.O.S. Budaun & Others
2017 Latest Caselaw 3802 ALL

Citation : 2017 Latest Caselaw 3802 ALL
Judgement Date : 29 August, 2017

Allahabad High Court
Fasiha Begam vs D.I.O.S. Budaun & Others on 29 August, 2017
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26446 of 1997
 

 
Petitioner :- Fasiha Begam
 
Respondent :- D.I.O.S. Budaun & Others
 
Counsel for Petitioner :- Y.S.Saxena,K.D. Tiwari,K.D. Tripathi,S.M. Upadhayay
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar
 

 
Hon'ble Yashwant Varma,J.

Passed over on the illness slip of Sri S.M. Upadhyay, learned counsel for the petitioner. List again in the next cause list.

Order Date :- 29.8.2017

nethra

 

 

 
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