Ajay Kumar Pandey vs State Public Service ...
2017 Latest Caselaw 3799 ALL

Citation : 2017 Latest Caselaw 3799 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Ajay Kumar Pandey vs State Public Service ... on 29 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 39319 of 2017
 

 
Petitioner :- Ajay Kumar Pandey
 
Respondent :- State Public Service Tribunal-Up,Lucknow And 4 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

We have heard Sri Siddharth Khare, learned counsel for the petitioner and learned Standing Counsel for the State-respondents.

Issue notice.

Notice on behalf of respondents have been accepted by the office of Chief Standing Counsel.

Learned Standing Counsel prays for and is granted six weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List thereafter.

Order Date :- 29.8.2017

Swati

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