Lal Ji Singh vs Union Of India Thru.G.M.Northern ...
2017 Latest Caselaw 3793 ALL

Citation : 2017 Latest Caselaw 3793 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Lal Ji Singh vs Union Of India Thru.G.M.Northern ... on 29 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 23274 of 2016
 

 
Petitioner :- Lal Ji Singh
 
Respondent :- Union Of India Thru.G.M.Northern Railway Board House & Ors.
 
Counsel for Petitioner :- Om Prakash Srivastava,Miss Jyotsna Pal,Rahul Roshan Dubey
 
Counsel for Respondent :- Pankaj Srivastava,Ranjana Agnihotri
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, list in the next cause list.

Order Date :- 29.8.2017

Pachhere/-

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