Smt. Seema Devi vs State Of U.P
2017 Latest Caselaw 3790 ALL

Citation : 2017 Latest Caselaw 3790 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Smt. Seema Devi vs State Of U.P on 29 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 5272 of 2016
 

 
Applicant :- Smt. Seema Devi
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Brijesh Kumar Yadav,Amar Nath Dubey,Umesh Pratap Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List in the next cause list.

The listing application is disposed of.

Order Date :- 29.8.2017

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