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Rajoo Raidas vs State Of U.P.
2017 Latest Caselaw 3789 ALL

Citation : 2017 Latest Caselaw 3789 ALL
Judgement Date : 29 August, 2017

Allahabad High Court
Rajoo Raidas vs State Of U.P. on 29 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 9078 of 2015
 

 
Applicant :- Rajoo Raidas
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Syed Waqar Husain Rizvi,Bhola Singh Patel,Pradeep Kumar Srivastava,Pravin Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List in the next cause list.

The listing application is disposed of.

Order Date :- 29.8.2017

IA

 

 

 
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