Ramesh @ Lale vs State Of U.P
2017 Latest Caselaw 3788 ALL

Citation : 2017 Latest Caselaw 3788 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Ramesh @ Lale vs State Of U.P on 29 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4532 of 2015
 

 
Applicant :- Ramesh @ Lale
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Arjun Singh "Kalhans",Arun Kumar Shukla,S.C.Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Ubhai Kumar Singh
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri S.C.Shukla, learned counsel for the applicant and Sri S.K.Mishra, learned AGA for the State are present.

Learned counsel for the applicant prays for and is granted time to file supplementary affidavit within two weeks.

List after two weeks.

Order Date :- 29.8.2017

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