Sultan vs State Of U.P.
2017 Latest Caselaw 3787 ALL

Citation : 2017 Latest Caselaw 3787 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Sultan vs State Of U.P. on 29 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 10727 of 2015
 

 
Applicant :- Sultan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Narendra Gupta,Amrendra Nath Tripathi,Brijesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate,R.P. Shukla
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri A.N.Tripathi, learned counsel for the applicant and Sri R.P.Shukla, learned counsel for the complainant are present. Sri K.L.Yadav, learned AGA for the State is also present.

Learned AGA is directed to apprise this Court about the present status of the trial.

List after two weeks.

Order Date :- 29.8.2017

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