Arun vs The State Of U.P
2017 Latest Caselaw 3786 ALL

Citation : 2017 Latest Caselaw 3786 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Arun vs The State Of U.P on 29 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4219 of 2015
 

 
Applicant :- Arun
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Rakesh Pathak,Vijay Pathak
 
Counsel for Opposite Party :- Govt. Advocate,Vineet Kumar Mishra
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Counter affidavit filed on behalf of the State is taken on record.

Case called out in the revised list. Sri Vijay Pathak, learned counsel for the applicant and Sri U.C.Yadav, learned AGA for the State are present.

Learned AGA is directed to apprise this Court about the present status of the trial.

List after two weeks.

Order Date :- 29.8.2017

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