Pushpa Devi vs State Of Up
2017 Latest Caselaw 3785 ALL

Citation : 2017 Latest Caselaw 3785 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Pushpa Devi vs State Of Up on 29 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 972 of 2016
 

 
Applicant :- Pushpa Devi
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Janardan Singh
 
Counsel for Opposite Party :- Govt. Advocate,Ambrish Tripathi
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List in the next cause list.

The listing application is disposed of.

Order Date :- 29.8.2017

Download the LatestLaws.com Mobile App