Ram Murat vs State Of U.P.
2017 Latest Caselaw 3783 ALL

Citation : 2017 Latest Caselaw 3783 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Ram Murat vs State Of U.P. on 29 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 3325 of 2016
 

 
Applicant :- Ram Murat
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brijesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri S.K.Mishra, learned AGA for the State is present.

Passed over on the illness slip of Sri Brijesh Kumar, learned counsel for the applicant.

List in the next cause list.

Order Date :- 29.8.2017

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