Mohammad Uzair vs State Of Uttar Pradesh
2017 Latest Caselaw 3782 ALL

Citation : 2017 Latest Caselaw 3782 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Mohammad Uzair vs State Of Uttar Pradesh on 29 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 5375 of 2016
 

 
Applicant :- Mohammad Uzair
 
Opposite Party :- State Of Uttar Pradesh
 
Counsel for Applicant :- Sheikh Wali-Uz Zaman,Ran Vijay Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.Sri U.C.Yadav, learned AGA for the State is present.

Passed over on the illness slip of Sri Sheikh Wali-Uz Zaman, learned counsel for the applicant.

List in the next cause list.

Order Date :- 29.8.2017

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