Sunny ( Second Bail ) vs State Of Up
2017 Latest Caselaw 3781 ALL

Citation : 2017 Latest Caselaw 3781 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Sunny ( Second Bail ) vs State Of Up on 29 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4074 of 2016
 

 
Applicant :- Sunny ( Second Bail )
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Satyendra Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri S.K.Tiwari, learned counsel for the applicant and Sri S.K.Mishra, learned AGA for the State are present.

List after three weeks.

Order Date :- 29.8.2017

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