Shahjad And 7 Others vs State Of U.P. And Another
2017 Latest Caselaw 3776 ALL

Citation : 2017 Latest Caselaw 3776 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Shahjad And 7 Others vs State Of U.P. And Another on 29 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 27736 of 2017
 

 
Applicant :- Shahjad And 7 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Irfan Ahmad Malik
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants submits that this case has wrongly been listed before this Bench.

Put up as fresh on 5.9.2017 before the appropriate Bench.

Order Date :- 29.8.2017

Gss

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