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Shishpal And 4 Others vs State Of U.P. And 5 Others
2017 Latest Caselaw 3750 ALL

Citation : 2017 Latest Caselaw 3750 ALL
Judgement Date : 28 August, 2017

Allahabad High Court
Shishpal And 4 Others vs State Of U.P. And 5 Others on 28 August, 2017
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 38983 of 2017
 

 
Petitioner :- Shishpal And 4 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Manu Mishra
 
Counsel for Respondent :- C.S.C.,Baleshwar Chaturvedi,Ramendra Pratap Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel has accepted notice on behalf of first and second respondents. Shri Ramendra Pratap Singh represents the third respondent. Shri Baleshwar Chaturvedi has accepted notice on behalf of fourth and fifth respondents. Issue notice to the sixth respondent returnable at an early date. Steps may be taken within a week. The respondents are granted six weeks' time to file counter affidavit. The petitioners will have one week thereafter to file rejoinder affidavit. List thereafter.

Order Date :- 28.8.2017

RKP

 

 

 
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