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Union Of India And 3 Others vs Mohd. Naeem And Another
2017 Latest Caselaw 3748 ALL

Citation : 2017 Latest Caselaw 3748 ALL
Judgement Date : 28 August, 2017

Allahabad High Court
Union Of India And 3 Others vs Mohd. Naeem And Another on 28 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 60546 of 2016
 

 
Petitioner :- Union Of India And 3 Others
 
Respondent :- Mohd. Naeem And Another
 
Counsel for Petitioner :- B.K.Singh Raghuvanshi,Shri Ashok Mehta
 
Counsel for Respondent :- S.S.Sharma,Sanjai Singh
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Sri Sanjai Singh, learned counsel for the respondents has sent illness slip. The case is being passed over for the day.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 28.8.2017

Swati

 

 

 
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