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Dr. Satya Prakash And 5 Ors vs Union Of India And 2 Ors
2017 Latest Caselaw 3747 ALL

Citation : 2017 Latest Caselaw 3747 ALL
Judgement Date : 28 August, 2017

Allahabad High Court
Dr. Satya Prakash And 5 Ors vs Union Of India And 2 Ors on 28 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 60397 of 2014
 

 
Petitioner :- Dr. Satya Prakash And 5 Ors
 
Respondent :- Union Of India And 2 Ors
 
Counsel for Petitioner :- S.N. Pandey
 
Counsel for Respondent :- A.S.G.I.,Ajit Kr. Singh,Arun Prakash,R.A. Akhtar,Rizwan Ali Akhtar
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

The case has been called out. Sri R. A. Akhtar, learned counsel for the respondents is not present, Sri Arun Prakash is present for the respondents.

List in the next cause list.

Order Date :- 28.8.2017

Swati

 

 

 
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