Dr. Prem Prakash Rastogi vs State Of U.P. And 4 Others
2017 Latest Caselaw 3746 ALL

Citation : 2017 Latest Caselaw 3746 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

Dr. Prem Prakash Rastogi vs State Of U.P. And 4 Others on 28 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 41909 of 2015
 

 
Petitioner :- Dr. Prem Prakash Rastogi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Preetpal Singh Rathore,Ambuj Mishra,H.K Asthana
 
Counsel for Respondent :- C.S.C.,Archana Singh,Neeraj Tripathi
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Learned counsel for the petitioner states that his rejoinder affidavit is under preparation. The case is being passed over for the day.

Order Date :- 28.8.2017

Swati

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