Citation : 2017 Latest Caselaw 3745 ALL
Judgement Date : 28 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 38561 of 2017 Petitioner :- Dr. Ankit Yadav Respondent :- The Mission Director National Health Mission U.P. & 2 Ors. Counsel for Petitioner :- Nasiruzzaman Counsel for Respondent :- C.S.C.,Hemendra Kumar Mishra Hon'ble Ran Vijai Singh,J.
Hon'ble Ifaqat Ali Khan,J.
Put up tomorrow i.e. 29.08.2017 as fresh.
Order Date :- 28.8.2017
Swati
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