Citation : 2017 Latest Caselaw 3744 ALL
Judgement Date : 28 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 39060 of 2017 Petitioner :- Shiv Prasad Srivastava Respondent :- Hon'Ble High Court Of Judicature At Allahabad & 2 Ors. Counsel for Petitioner :- Indra Raj Singh,Adarsh Singh Counsel for Respondent :- C.S.C.,Manish Goyal Hon'ble Ran Vijai Singh,J.
Hon'ble Ifaqat Ali Khan,J.
We have heard Sri Adarsh Singh, learned counsel for the petitioner, learned Standing Counsel for the State-respondents and Sri Sameer Sharma, learned counsel appearing for respondent nos.1 and 2.
In substance, the petitioner appears to be aggrieved by non consideration of his promotion on the post of Deputy Registrar. In this regard the petitioner has filed the representation before the Registrar General of this Court on 27.04.2017.
Sri Sharma is directed to seek instructions in this matter apprising the Court as to whether any decision has been taken on the representation of the petitioner which is pending before this Court.
Put up this case on 01.09.2017 as fresh.
Showing the name of Sri Sameer Sharma as counsel for the respondents.
Order Date :- 28.8.2017
Swati
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