Harish Kumar Singh vs State Of U.P. & Another
2017 Latest Caselaw 3742 ALL

Citation : 2017 Latest Caselaw 3742 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

Harish Kumar Singh vs State Of U.P. & Another on 28 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 506 of 2017
 

 
Revisionist :- Harish Kumar Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Devesh Kumar Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the revisionist, learned A.G.A. for the State and perused the record.

Learned A.G.A. has accepted notice on behalf of State.

Issue notice to the opp. party no. 2 on delay condonatoin application returnable at an early date.

List on 25.10.2017.

Order Date :- 28.8.2017

Gss

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