Sant Ram vs State Of U.P.
2017 Latest Caselaw 3740 ALL

Citation : 2017 Latest Caselaw 3740 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

Sant Ram vs State Of U.P. on 28 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 9114 of 2015
 

 
Applicant :- Sant Ram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri A.K.Yadav, learned counsel for the applicant and Sri U.C.Yadav, learned AGA for the State are present.

Learned AGA is directed to apprise this Court about the present status of the trial.

As prayed list after three weeks.

Order Date :- 28.8.2017

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