State Of U.P. vs Ram Lakhan & Ors.
2017 Latest Caselaw 3739 ALL

Citation : 2017 Latest Caselaw 3739 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

State Of U.P. vs Ram Lakhan & Ors. on 28 August, 2017

Bench: Ramesh Sinha, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 1232 of 2016
 

 
Appellant :- State Of U.P.
 
Respondent :- Ram Lakhan & Ors.
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Amar Nath Singh,Rama Kant Jayswal
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dikshit,J.

Smt.Smiti Sahay, learned AGA for the State and Sri Rama Kant Jaiswal, learned counsel appearing on behalf of accused-respondent No.3 are present.

Smt.Smiti Sahay states that she is not having the concerned file today.

List the matter after two weeks.

(Rekha Dikshit,J.) (Ramesh Sinha,J,)

Order Date :- 28.8.2017

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