Faiyaz Ali vs State Of U.P.
2017 Latest Caselaw 3738 ALL

Citation : 2017 Latest Caselaw 3738 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

Faiyaz Ali vs State Of U.P. on 28 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 11232 of 2015
 

 
Applicant :- Faiyaz Ali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Sharma,Brijendra Singh,Piyush Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Manoj Sahu
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri P.K.Singh, learned counsel for the applicant and Sri L.K.Yadav, learned AGA for the State are present. Sri Manoj Sahu, learned counsel for the complainant is also present.

As prayed list after three weeks.

Order Date :- 28.8.2017

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