Ankit Mishra vs State Of U.P.
2017 Latest Caselaw 3736 ALL

Citation : 2017 Latest Caselaw 3736 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

Ankit Mishra vs State Of U.P. on 28 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 10444 of 2015
 

 
Applicant :- Ankit Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sumit K. Srivastava,Ashish Mishra,Gaurav Misra,Gaurav Singh,Rajendra Prasad,Shiv P. Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Abhishek Mishra
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri S.K.Verma holding brief of Sri Ashish Mishra, learned counsel for the applicant and Sri L.K.Yadav, learned AGA for the State are present.

As prayed, list after two weeks.

Order Date :- 28.8.2017

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