Kallu vs State Of Up
2017 Latest Caselaw 3735 ALL

Citation : 2017 Latest Caselaw 3735 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

Kallu vs State Of Up on 28 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 5000 of 2016
 

 
Applicant :- Kallu
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Vineet Kumar Mishra,Akash Dikshit
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri V.K.Mishra, learned counsel for the applicant and Sri K.L.Yadav, learned AGA for the State are present.

Learned AGA is directed to file counter affidavit within two weeks.

List after two weeks.

Order Date :- 28.8.2017

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