Citation : 2017 Latest Caselaw 3734 ALL
Judgement Date : 28 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- BAIL No. - 4922 of 2016 Applicant :- Uday Bhan Opposite Party :- State Of Up Counsel for Applicant :- Amrendra Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list. Sri A.K.Singh, learned counsel for the applicant and Sri S.K.Mishra, learned AGA for the State are present.
Learned AGA is directed to apprise this Court about the present status of the trial.
List after two weeks.
Order Date :- 28.8.2017
IA
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