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Arvind Soni ( Second Bail ) vs State Of Up
2017 Latest Caselaw 3733 ALL

Citation : 2017 Latest Caselaw 3733 ALL
Judgement Date : 28 August, 2017

Allahabad High Court
Arvind Soni ( Second Bail ) vs State Of Up on 28 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4363 of 2016
 

 
Applicant :- Arvind Soni ( Second Bail )
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Pawan Kumar Singh,Sanjay Singh Chauhan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri S.S.Chauhan, learned counsel for the applicant and Sri U.C.Yadav, learned AGA for the State are present.

On the request of Sri S.S.Chauhan, learned counsel for the applicant, list in the next cause list.

Order Date :- 28.8.2017

IA

 

 

 
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