Satish Kumar vs State Of U.P. And 2 Others
2017 Latest Caselaw 3728 ALL

Citation : 2017 Latest Caselaw 3728 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

Satish Kumar vs State Of U.P. And 2 Others on 28 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 23884 of 2017
 

 
Applicant :- Satish Kumar
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Kandarp Srivastava,Kaustubh Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned A.G.A. for the State and perused the record.

Issue notice to the opp.party nos. 2 and 3 returnable at an early date.

List after service of notice upon the opp. party nos. 2 and 3.

Order Date :- 28.8.2017

Gss

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