State Of U.P. vs Awadhesh Verma
2017 Latest Caselaw 3720 ALL

Citation : 2017 Latest Caselaw 3720 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

State Of U.P. vs Awadhesh Verma on 28 August, 2017

Bench: Ramesh Sinha, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 378 CR.P.C. No. - 246 of 2009
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Awadhesh Verma
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dikshit,J.

Heard Sri Manish Bajpai, learned counsel appearing in the connected criminal revision No.360 of 2009 and Sri Vishal Chaudhary, learned counsel for the opposite party in the above criminal revision. Sri R.K.Dwivedi, learned AGA is also present.

As prayed list after two weeks.

(Rekha Dikshit, J.) (Ramesh Sinha,J.)

Order Date :- 28.8.2017

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