State Of U.P. vs Sohan Lal
2017 Latest Caselaw 3718 ALL

Citation : 2017 Latest Caselaw 3718 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

State Of U.P. vs Sohan Lal on 28 August, 2017

Bench: Ramesh Sinha, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 378 CR.P.C. No. - 137 of 2009
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Sohan Lal
 
Counsel for Applicant :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dikshit,J.

Smt.Smiti Sahay, learned AGA for the State is present.

Smt.Smiti Sahay states that she is not having the concerned file today.

List the matter after two weeks.

(Rekha Dikshit,J.) (Ramesh Sinha,J,)

Order Date :- 28.8.2017

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