Sumit Kumar Yadav @ Bhanu vs State Of U.P.
2017 Latest Caselaw 3716 ALL

Citation : 2017 Latest Caselaw 3716 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

Sumit Kumar Yadav @ Bhanu vs State Of U.P. on 28 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4983 of 2016
 

 
Applicant :- Sumit Kumar Yadav @ Bhanu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vaibhav Upadhyay
 
Counsel for Opposite Party :- Govt. Advocate,Vaibhav Kalia
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Vaibhav Upadhyay, learned counsel for the applicant and Sri S.K.Mishrra, learned AGA for the State are present.

As prayed, list after two weeks.

Order Date :- 28.8.2017

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